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State of Bihar - Section

Section 23 in The Bihar Stamp (Use of Franking Machine/Tax Meter) Rules, 2004

23.

All Inspecting officers in course of their inspections shall examine the daily account register of the amount sold by the tax meter and shall also examine credits on four random dates of each month since the last inspection.The inspecting officer shall give a clear remark in his report about the up keeping of the tax meter.