Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 150] [Entire Act] Union of India - Subsection Section 150(3) in The Navy (Pay And Allowances) Regulations, 1966 (3)The allowance shall not be admissible in conjunction with daily allowance when on duty in the United Kingdom.[Flying Pay] [Substituted by S.R.O. 9(E), dated 19th March, 1974]
