Punjab-Haryana High Court
State Of Haryana vs Jatin Guglani And Another on 9 April, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 5747 of 2008 (O&M)
State of Haryana
....... Appellant
Versus
Jatin Guglani and another
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, AAG, Haryana.
Ms. Sheenu Sura, Advocate for HUDA. RAJESH BINDAL J.
In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 534 of 2008 (O&M)
- Prem Lata Versus State of Haryana and another the present appeal is disposed of in same terms.
09.04.2010 (RAJESH BINDAL) Gagan JUDGE