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Punjab-Haryana High Court

State Of Haryana vs Jatin Guglani And Another on 9 April, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH


                                       R.F.A. No. 5747 of 2008 (O&M)

State of Haryana
                                              ....... Appellant
                   Versus


Jatin Guglani and another
                                              ...... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Ashish Gupta, AAG, Haryana.

Ms. Sheenu Sura, Advocate for HUDA. RAJESH BINDAL J.

In view of the detailed reasons recorded in a separate order of even date passed in R.F.A. No. 534 of 2008 (O&M)

- Prem Lata Versus State of Haryana and another the present appeal is disposed of in same terms.



09.04.2010                                    (RAJESH BINDAL)
Gagan                                             JUDGE