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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 121(2)(j) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(j)the number of officers and employees and the manner in which such officers or employees shall be appointed under sub-section (4) of section 25;