Supreme Court - Daily Orders
Thiagarajan Kumararaja vs M/S. Capital Film Works (India) Pvt. Ltd on 2 April, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.17 COURT NO.1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).7428/2018
(Arising out of impugned final judgment and order dated 20-11-2017
in OSA No.22/2017 passed by the High Court of Judicature at Madras)
THIAGARAJAN KUMARARAJA Petitioner(s)
VERSUS
M/S. CAPITAL FILM WORKS (INDIA) PVT. LTD & ANR. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 02-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr.M.V.Swaroop, Adv.
Mr. Arjun Krishnan, AOR
Mr.Sumit Srivastava, Adv.
For Respondent(s) Mr. Vadivelu Deenadayalan, AOR
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner.
The special leave petition is dismissed.
(Chetan Kumar ) (H.S.Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.04.03 17:38:02 TLT Reason: