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Supreme Court - Daily Orders

Thiagarajan Kumararaja vs M/S. Capital Film Works (India) Pvt. Ltd on 2 April, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.17                          COURT NO.1                 SECTION XII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).7428/2018

     (Arising out of impugned final judgment and order dated 20-11-2017
     in OSA No.22/2017 passed by the High Court of Judicature at Madras)

     THIAGARAJAN KUMARARAJA                                          Petitioner(s)

                                                VERSUS

     M/S. CAPITAL FILM WORKS (INDIA) PVT. LTD & ANR.                 Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 02-04-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner(s)             Mr.M.V.Swaroop, Adv.
                                   Mr. Arjun Krishnan, AOR
                                   Mr.Sumit Srivastava, Adv.


     For Respondent(s)              Mr. Vadivelu Deenadayalan, AOR

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Heard learned counsel for the petitioner.

The special leave petition is dismissed.

(Chetan Kumar ) (H.S.Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.04.03 17:38:02 TLT Reason: