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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Maharashtra - Subsection

Section 25(1)(h) in The Maharashtra State Board of Technical Education Act, 1997

(h)that the directions and, orders issued by the Chairman and other officer of the Board in exercise of the powers conferred on them under the provisions of the Act, and regulations shall be complied with;