Himachal Pradesh High Court
General Manager, Northern Railway vs . Krishna Devi & on 29 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
General Manager, Northern Railway Vs. Krishna Devi & another.
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RFA No. 148 of 2020 29.4.2022 Present: Mr.Anil Chauhan, Advocate, for the appellant.
Mr.Ajay Sharma, Senior Advocate, alongwith Mr.Atharv Sharma, Advocate, for respondent No. 1.
Ms.Rameeta Rahi, Additional Advocate General, for respondent No. 2.
r CMP No. 4736 of 2022 Two weeks time, as prayed, is granted to file response or to obtain instructions.
List on 13th May, 2022.
(Vivek Singh Thakur), Judge.
29th April, 2022 (Keshav) ::: Downloaded on - 29/04/2022 20:12:44 :::CIS