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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

NCT Delhi - Subsection

Section 60(2)(iii) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(iii)the Board or Committee may direct the local police station or Special Juvenile Police Unit to register a case, take due cognizance of such occurrences and conduct necessary investigations;