Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 15 in Tamil Nadu Marumakkattayam Act, 1932

15. Guardianship of minor children by husband deceased or divorced.

- The mother shall be the guardian of the person and property of her minor children if their father is dead or the marriage of their parents is dissolved.