Delhi High Court - Orders
Meena Bazar Street Vendors Hawkers ... vs Municipal Corporation Of Delhi & Ors on 2 February, 2026
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2775/2025
MEENA BAZAR STREET VENDORS HAWKERS SANGATHAN
AND ORS .....Petitioners
Through: Mr. Sushant Pal and Mohd. Asif,
Advs.
versus
MUNICIPAL CORPORATION OF DELHI & ORS.
.....Respondents
Through: Mr. Gaurav Mishra, CGSC with Mr.
Navneet Dubey, Adv. for UOI
Ms. Puja S. Kalra, SC with Mr.
Virendra Singh, Adv. for MCD
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE MADHU JAIN
ORDER
% 02.02.2026
1. This hearing has been through hybrid mode.
2. The Petitioners in this case are Tasleem Khan, Radhey Shyam Gupta, Jamal Khan and Deepak Gupta who have filed the petition through Mr. Haider Ali, President of the Petitioner No. 1 Association - Meena Bazar Street Vendors Hawkers Sangathan & Ors. (hereinafter "the Association").
3. Firstly, considering the nature of the matter, the Association could not have been made a party as the petition has not been filed on behalf of the Association or all of its members, but only in respect of the four members who are arrayed as Petitioner Nos. 2 to 5.
4. The case of the Petitioners is that they are hawking at the vending site This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2026 at 20:32:56 located at City SP Zone, Ward-N-85, Jama Masjid, Delhi - 11006 by operating kiosks and stalls and selling items such as tea, food as also clothing.
5. The details of the respective Certificate of Vending (hereinafter "CoV") that have been issued to the Petitioners is as under:
NAME OF THE DATE OF PLACE OF VENDING CATEGORY
VENDOR/ ISSUANCE OF VENDING CERTIFICATE OF COV
PETITIONER COV (URI)
Tasleem Khan 31.01.2022 City SP Zone, 2176420 Others
(Petitioner No. 2) Ward 85-N
Radhey Shyam 03.02.2022 City SP Zone, 8149834 Others
Gupta Ward 85-N
(Petitioner No. 3)
Jamal Khan 31.01.2022 City SP Zone, 9880527 Others
(Petitioner No. 4) Ward 85-N
Deepak Gupta 03.02.2022 City SP Zone, 7677189 Others
(Petitioner No. 5) Ward 85-N
6. The submission on behalf of the Petitioners is that they ought to be allowed to peacefully vend in the subject vending area without any disturbance from the Respondents.
7. Ms. Kalra, ld. Counsel for the Petitioners submits that the Petitioners have participated in the survey and the same has already concluded. It is further submitted that condition no. 11 i.e., "Mobile vendors shall not stay or vend more than 30 minutes or time prescribed by the TVC at place in a vending/squatting zone" would have to be complied with by the Petitioners. She also points out that Sh. Radhey Shyam Gupta and Sh. Deepak Gupta are father and son, and therefore, they cannot operate separate vends as one family is entitled to only one vend.
8. The Court has considered the matter. The survey having now been completed, and the Petitioners having already participated, the Petitioners shall be bound by the result of the survey as also any decision that may be This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2026 at 20:32:56 taken by the TVC in respect of all the vending zones as also relocation.
9. Till the time the TVC takes the decision, the Petitioners shall not be disturbed so long as they adhere to the conditions of the certificates of vending.
10. Insofar as the issue of one vend for one family is concerned, let the TVC take a decision which shall be binding on the Petitioners.
11. The petition is disposed of in the above terms. Pending application, if any, is also disposed of.
PRATHIBA M. SINGH, J MADHU JAIN, J FEBRUARY 2, 2026/ys/msh This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/02/2026 at 20:32:56