Delhi High Court - Orders
Siddharth Sahib Singh vs Apex Council Of Ddca on 23 February, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Sanjeev Narula
$~1 & 2 (Special Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 685/2023
SIDDHARTH SAHIB SINGH ..... Appellant
Through: Mr. Samar Bansal, Mr. Zeeshan
Diwan, Mr. S. Bhardwaj, Mr.
Kaushubh Chaturvedi and Mr. Ahmed
Faraz, Advocates.
versus
APEX COUNCIL OF DDCA ..... Respondent
Through: Mr. Rajiv Nayyar, Senior Advocate,
Mr. Sandeep Sethi, Senior Advocate
and Mr. Rajshekhar Rao, Senior
Advocate with Mr. Manik Dogra,
Mr. T. Singhdev, Mr. Bhanu Gulati,
Mr. Saurabh Chadha, Mr. Rohit
Bhagat, Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Tanishiq
Srivastava and Ms. Riya Kumar,
Advocates.
AND
+ LPA 824/2023 & CM. APPLS. 65124-26/2023
SIDDHARTH SAHIB SINGH ..... Appellant
Through: Mr. Samar Bansal, Mr. Zeeshan
Diwan, Mr. S. Bhardwaj, Mr.
Kaushubh Chaturvedi and Mr. Ahmed
Faraz, Advocates.
Versus
APEX COUNCIL OF DDCA & ANR. ..... Respondent
Through: Mr. Rajiv Nayyar, Senior Advocate,
Mr. Sandeep Sethi, Senior Advocate
and Mr. Rajshekhar Rao, Senior
Advocate with Mr. Manik Dogra,
Mr. T. Singhdev, Mr. Bhanu Gulati,
LPA 685/2023 & 824/2023 1
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/02/2024 at 21:42:46
Mr. Saurabh Chadha, Mr. Rohit
Bhagat, Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Tanishiq
Srivastava and Ms. Riya Kumar,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 23.02.2024 List for consideration on 26.04.2024.
SANJEEV SACHDEVA, J SANJEEV NARULA, J FEBRUARY 23, 2024 'rs' LPA 685/2023 & 824/2023 2 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/02/2024 at 21:42:46