Gauhati High Court
Shri Ratan Kumar Ghosh And 3 Ors vs The State Of Assam And 3 Ors on 4 December, 2018
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/4
GAHC010168242016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 348/2016
1:SHRI RATAN KUMAR GHOSH and 3 ORS.
PRESENTLY WORKING AS HEAD OF DEPARTMENT, CIVIL ENGINEERING
DEPARTMENT-CUM- I/C PRINCIPAL, BONGAIGAON, POLYTECHNIC,
BONGAIGAON, ASSAM, S/O LT. KHITISH CHANDRA GHOSH R/O OPPOSITE
DC'S RESIDENCE, NORTH BONGAIGAON, CHAPAGURI ROAD,
BONGAIGOAN, DIST BONGAIGAON, ASSAM, PIN - 783380
2: MANJUL SARMA
PRESENLTY WORKING AS HEAD OF DEPARTMENT
MECHANICAL ENGINEERING DEPARTMENT-CUM- I/C PRINCIPAL
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O LT. DHARMESWAR SARMA R/O AMOLAPATTY
KOLONGPAR
J.B. EXTENSION ROAD
P.O. NAGAON
DIST. NAGAON
ASSAM
IN - 782001.
3: SHRI ROIS UDDIN AHMED
PRESENTLY WORKING AS HEAD OF DEPARTMENT
ASSAM ENGINEERING INSTITUTE
CHANDMARI
GUWAHATI-3
S/O LT. ALALUDDIN SHEIKH R/O QUARTER NO. 39
ASSAM
ENGINEERING INSTITUTE
CHANDMARI
GUWAHATI -3
DIST. KAMRUP
ASSAM.
Page No.# 2/4
4: SHRI KULENDRA CHANDRA BORO
PRESENTLY WORKING AS HEAD OF DEPARTMENT
ELECTRICAL ENGINEERING DEPARTMENT
NOWGONG POLYTECHNIC
NAGAON
ASSAM
S/O LT. BANGSHIDHAR BORO R/O QUARTER NO. 2
NOWGONG POLYTECHNIC
NAGAON
DIST. NAGAON
ASSAM
PIN - 782001
VERSUS
1:THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
HIGHER EDUCATION TECHNICAL DEPARTMENT, DISPUR, GUWAHATI -6.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE DEPUTY SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION TECHNICAL DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE DIRECTOR
TECHNICAL EDUCATION
ASSAM-CUM- MEMBER SECRETARY
DEPARTMENT PROMOTION COMMITTEE
KAHILIPARA
GUWAHATI-19
ASSAM.
5:DR. MS. MADHUMITA KALITA
D/O- LT. SONESWAR KALITA
C/O- LATE S. KALITA
MADHABDEVPUR
HOUSE NO. 64
P.O.- REHABARI
GUWAHATI- 781008.
6:DR. MANSUR HILAL MAZUMDAR
S/O- LATE SHAMSUL ALAM MAZUMDAR
Page No.# 3/4
MAZUMDERBARI
RANGIRKHARI
P.O SILCHAR
ASSAM.
7:DR. MRINALINI DAS
D/O- LATE DR. ANANTA MOHAN
W/O- SRI. NRIPEN DAS
A1-NR COMPLEX
RATNAGIRI PATH
BAMUNIMAIDAN
GUWAHATI-21.
8:DR. DILIP KUMAR TALUKDAR
S/O- LT. GOBINDA TALUKDAR
VILL and P.O. DEKHALA
VIA BIJOYNAGAR
DIST. KAMRUPM
ASSAM.
9:DR. INDRANI GOGOI
W/O- KEVVYA KANTA GOGOI
BAIRAGIMATH
DIBRUGARH-3
ASSAM.
10:DR. NAZRUL HOQUE
S/O- LT. KUTUBUDDIN AHMED
F.A. AHMED NAGAR
SIXMILE
HOUSE NO.31
GUWAHATI-22
Advocate for the Petitioner : MR. J H LASKAR
Advocate for the Respondent : SC, HIGHER EDU
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BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 04-12-2018 Hearing will continue on 10.12.2018.
JUDGE Comparing Assistant