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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(1) in Chhattisgarh Legal Metrology (Enforcement) Rules, 2011

(1)Every manufacturer or repairer of, or dealer in, weight or measure shall make an application for the issue of a licence to the Controller Legal Metrology or such other officer as may be authorized by him in this behalf, in the appropriate form set out in Schedule II-A.