Section 20 in Indian Institute of Teacher Education, Gujarat Act, 2010
20. Executive Council.
- The Executive Council shall be the chief executive body of the University and shall consist of the following members, namely :-(i)the Vice-Chancellor, ex-officio Chairperson;(ii)the Secretary to the Government of Gujarat, Education Department or his nominee not below the rank of Deputy Secretary;(iii)the Secretary to the Government of Gujarat, Finance Department or his nominee not below the rank of Deputy Secretary;(iv)the Commissioner of Higher Education, Gujarat State or his nominee not below the rank of Joint Director;(v)two members of the Academic Council to be nominated by the Vice-Chancellor;(vi)four members to be nominated by the State Government from amongst the members of the General Council;(vii)the Finance and Accounts Officer;(viii)the Registrar shall be the Member-Secretary.
