Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 20 in The Rajasthan Mica Act, 1958 20. Delegation of powers and duties of the Controller. - The Controller may, with the previous approval the State Government delegate any of the powers or duties conferred or imposed on him by this Act to any Act to any Gazetted Officer.
