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Supreme Court - Daily Orders

Gurkirpal Singh Chawla vs Deepa Duggal on 7 January, 2020

Bench: S. Abdul Nazeer, Sanjiv Khanna

                                                  1


     ITEM NO.23                           COURT NO.14                SECTION II-B

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (Crl.)            No(s).   10291/2018

     (Arising out of impugned final judgment and order dated 29-08-2018
     in CRAS No. 692/2018 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     GURKIRPAL SINGH CHAWLA & ORS.                                   Petitioner(s)

                                                 VERSUS

     DEEPA DUGGAL & ORS.                                             Respondent(s)

      IA No. 171640/2018 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES)

     WITH
     Diary No(s). 46274/2018 (IV-B)
     (FOR ADMISSION and I.R. and IA No.189583/2019-CONDONATION OF DELAY
     IN REFILING / CURING THE DEFECTS
     IA.157956-PERMISSION TO FILE ADDITIONAL DOCUMENT
     IA No. 189583/2019 - CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS)

     Date : 07-01-2020 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE SANJIV KHANNA

     For Petitioner(s)             Mr.   P.S. Patwalia, Sr. Adv.
                                   Mr.   Tushar Bakshi, AOR
                                   Mr.   Shovit Singh, Adv.
                                   Ms.   Harshika Verma, Adv.
                                   Mr.   Akshay Chadha, Adv.
                                   Mr.   Dhruv Sheron, Adv.

     For Respondent(s)             Mr. Kawaljit Kochar, Adv.
                                   Mr. Shreyash Mehrotra, Adv.
                                   Mr. Kusum Chaudhary, AOR
Signature Not Verified
                                   Mr.   Gurinder Singh Gill, Adv.
                                   Mr.   P.P. Nayak, Adv.
Digitally signed by
ASHWANI KUMAR
Date: 2020.01.07
15:58:22 IST
Reason:                            Ms.   Bhupinder, Adv.
                                   Ms.   Vandhana Hooda, Adv.
                                   Mr.   Kuldeep Singh Kuchaliya, Adv.
                                   Mr.   Ajay Pal, AOR
                                   2



                    Ms.   Sonia Mathur, Sr. Adv.
                    Mr.   Sushil Dubney, Adv.
                    Mr.   Sachin Shamra, Adv.
                    Mr.   Rajan Kumar Chourasia, Adv.
                    Ms.   Divya A. Nair, Adv.
                    Mr.   Anuj Aggarwal, Adv.
                    Mr.   Puneet Pathak, Adv.
                    Mr.   Arvind Kumar Sharma, AOR


          UPON hearing the counsel the Court made the following
                             O R D E R

Registry is directed to furnish a copy of the Status Report filed on behalf of the Respondent No. 3 i.e. CBI, to the learned counsel for the parties.

List after three weeks.

(NEELAM GULATI) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER