Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

Dondapati Bhaskara Rao, Krishna Dist vs Nannapaneni Siva Nageswara Rao, ... on 10 March, 2023

                   HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE No. C.R.P.No.4273 of 2015

                           PROCEEDING SHEET
Sl.                                                                         OFFICE
                                          ORDER

No DATE NOTE

10. 10.03.2023 BVLNC, J C.R.P.No.4273 of 2015 Learned counsels for revision-petitioner and respondent present.

At request of learned counsel for revision- petitioner, list on 27.03.2023, finally.

Registry is instructed to delete the caption 'FOR DISMISSAL' and post under the caption 'FINAL HEARING'.

___________ BVLNC, J DNB