Andhra Pradesh High Court - Amravati
Dondapati Bhaskara Rao, Krishna Dist vs Nannapaneni Siva Nageswara Rao, ... on 10 March, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No. C.R.P.No.4273 of 2015
PROCEEDING SHEET
Sl. OFFICE
ORDER
No DATE NOTE
10. 10.03.2023 BVLNC, J C.R.P.No.4273 of 2015 Learned counsels for revision-petitioner and respondent present.
At request of learned counsel for revision- petitioner, list on 27.03.2023, finally.
Registry is instructed to delete the caption 'FOR DISMISSAL' and post under the caption 'FINAL HEARING'.
___________ BVLNC, J DNB