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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(b) in The Merchant Shipping (Prevention of Pollution by Oil from Ships) Rules, 2010

(b)after the expiry date of the existing Certificate, the new Certificate shall be valid from the date of completion of such renewal survey for a period of five years from the date of expiry of the existing Certificate;