Bombay High Court
Shamrao Vithal Tevare vs The State Of Maharashtra on 8 October, 2021
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
NISHA SANDEEP Digitally signed by NISHA
SANDEEP CHITNIS
CHITNIS Date: 2021.10.12 11:06:10 +0530
3-ba.2974.2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL BAIL APPLICATION NO.2974 OF 2021
Shamrao Vithal Tevare ...Applicant
Versus
The State of Maharashtra ...Respondent
Mr. K. S. Patil i/b Ms. Saili Dhuru, for the Applicant.
Mr. H. J. Dedhia, A.P.P for the Respondent - State.
CORAM : REVATI MOHITE DERE, J.
DATE : 8th OCTOBER 2021 P.C. :
1. Learned APP yet again seeks time.
2. On his request, stand over to 13th October 2021 at 2:30 p.m. REVATI MOHITE DERE, J.N. S. Chitnis 1/1