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Supreme Court - Daily Orders

The State Of Uttarakhand vs S.K.Singh on 10 December, 2018

Bench: Chief Justice, Sanjay Kishan Kaul

     CA 10194/2013 etc.
                                                      1

     ITEM NO.4                               COURT NO.1                SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                        Civil Appeal No. 10194/2013

     STATE OF UTTARAKHAND & ORS.                                          Appellants

                                                     VERSUS

     S.K. SINGH & ORS.                                                    Respondents

     WITH
     C.A.                Nos. 12020-12021/2014 (X)
     (FOR                EARLY HEARING APPLICATION ON IA 166564/2018)
     C.A.                No. 11307/2013 (X)
     (FOR                EARLY HEARING APPLICATION ON IA 2508/2018)

     Date : 10-12-2018 This matter was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Appellants
                                       Mr. Kamlendra Mishra, AOR
                                       Mr. Krishnam Mishra, Adv.
                                       Mr. Rajeev Kumar Dubey, Adv.

                                       Mr. Abhishek Chakraborty, Adv.
                                       Mr. S.R. Setia, AOR

                                       Mr. Abhishek Atrey, AOR

     For Respondents
                                       Mr. Ashwani Bhardwaj, AOR
                                       Ms. Vidyottma, Adv.

                                       Mr. Jatinder Kumar Bhatia, AOR

                                       Mr.   Mohd. Naved Mian, Adv.
                                       Mr.   Shoaib Ahmad Khan, Adv.
                                       Mr.   Vijay Kumar Panday, Adv.
                                       Mr.   Chander Shekhar Ashri, AOR
Signature Not Verified

Digitally signed by
DEEPAK GUGLANI
Date: 2018.12.11
                                       Mr. Anil Karnwal, Adv.
17:14:31 IST
Reason:                                Mr. Apoorv Shukla, Adv.
                                       Mr. Karunakar Mahalik, AOR

                                       Mr. Ashutosh Kumar Sharma, Adv.
                                       Mr. Saurabh Trivedi, AOR
CA 10194/2013 etc.
                                          2


                       Mr. Ardhendumauli Kumar Prasad, Adv.
                       Mr. Shwetank Sailakwal, Adv.

                       Ms. Anitha Shenoy, AOR
                       Ms. Srishti Agnihotri, Adv.

                       Mr. Samir Ali Khan, AOR

                       Mr. Kamlendra Mishra, AOR

             UPON hearing the counsel the Court made the following
                               O R D E R

I.A. No.166564/2018 in C.A. Nos. 12020-12021/2014 and I.A. No. 2508/2018 in C.A. No. 11307/2013 These are applications for early hearing of the appeals.

List the appeals in the month of March, 2019 before the appropriate Bench.

The application is accordingly disposed of.





          (Deepak Guglani)                                  (Anand Prakash)
            Court Master                                      Court Master