Supreme Court - Daily Orders
The State Of Uttarakhand vs S.K.Singh on 10 December, 2018
Bench: Chief Justice, Sanjay Kishan Kaul
CA 10194/2013 etc.
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ITEM NO.4 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 10194/2013
STATE OF UTTARAKHAND & ORS. Appellants
VERSUS
S.K. SINGH & ORS. Respondents
WITH
C.A. Nos. 12020-12021/2014 (X)
(FOR EARLY HEARING APPLICATION ON IA 166564/2018)
C.A. No. 11307/2013 (X)
(FOR EARLY HEARING APPLICATION ON IA 2508/2018)
Date : 10-12-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Appellants
Mr. Kamlendra Mishra, AOR
Mr. Krishnam Mishra, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Abhishek Chakraborty, Adv.
Mr. S.R. Setia, AOR
Mr. Abhishek Atrey, AOR
For Respondents
Mr. Ashwani Bhardwaj, AOR
Ms. Vidyottma, Adv.
Mr. Jatinder Kumar Bhatia, AOR
Mr. Mohd. Naved Mian, Adv.
Mr. Shoaib Ahmad Khan, Adv.
Mr. Vijay Kumar Panday, Adv.
Mr. Chander Shekhar Ashri, AOR
Signature Not Verified
Digitally signed by
DEEPAK GUGLANI
Date: 2018.12.11
Mr. Anil Karnwal, Adv.
17:14:31 IST
Reason: Mr. Apoorv Shukla, Adv.
Mr. Karunakar Mahalik, AOR
Mr. Ashutosh Kumar Sharma, Adv.
Mr. Saurabh Trivedi, AOR
CA 10194/2013 etc.
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Mr. Ardhendumauli Kumar Prasad, Adv.
Mr. Shwetank Sailakwal, Adv.
Ms. Anitha Shenoy, AOR
Ms. Srishti Agnihotri, Adv.
Mr. Samir Ali Khan, AOR
Mr. Kamlendra Mishra, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. No.166564/2018 in C.A. Nos. 12020-12021/2014 and I.A. No. 2508/2018 in C.A. No. 11307/2013 These are applications for early hearing of the appeals.
List the appeals in the month of March, 2019 before the appropriate Bench.
The application is accordingly disposed of.
(Deepak Guglani) (Anand Prakash)
Court Master Court Master