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Himachal Pradesh High Court

Bali Ram And Ors. vs . Hem Singh @ Himu on 2 September, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Bali Ram and ors. Vs. Hem Singh @ Himu RSA No. 263 of 2022 .

02.09.2022 Present: Mr. G. D. Verma, Sr. Advocate, with Mr. Romesh Verma, Advocate, for the appellants.

Issue notice to the respondent returnable on 04.11.2022. Steps be taken within one week.

CMP No. 12203 of 2022 Notice in the aforesaid terms. In the meantime, parties shall maintain status quo qua the revenue entries in respect of suit land and will not create any change thereon till further orders.

( Satyen Vaidya ) Judge 2nd September,2022 (sushma) ::: Downloaded on - 02/09/2022 20:05:45 :::CIS