Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 5A in The Rajasthan Subordinate Courts Case Flow Management Rules, 2006

5A.

The Presiding Officer will monitor and control the flow or progress of every case, either from the computer or from the register or date placed before him in the above manner or in.some other manner he may innovate.