Section 14(f) in The National Housing Bank Act, 1987
(f)[ promoting, forming, conducting or associating in the promotion, formation or conduct of companies, mortgage banks, subsidiaries, societies, trusts or such other association of persons as it may deem fit for carrying out all or any of its functions under this Act;] [ Substituted by Act 15 of 2000, Section 7, for Clause (f) (w.e.f. 12.6.2000).]
