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State of West Bengal - Section

Section 23 in Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

23. Repeal and saving 13 of 1984.-

(1)The Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Ordinance, 1984, is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under this said Ordinance, shall be deemed to have been done or taken under the corresponding provisions of this Act.