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[Cites 0, Cited by 0] [Section 32A(3)] [Section 32A] [Entire Act]

State of Rajasthan - Subsection

Section 32A(3)(g) in The Rajasthan Minor Mineral Concession Rules, 1986

(g)a properly sworn affidavit stating details regarding contract (s)/mining lease(s)/quarry licence(s) held in the name of the applicant or his family members;