Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Punjab - Subsection Section 40(6) in Punjab Self-Supporting Co-operative Societies Act, 2006 (6)The vacancy of a Director shall be filled by election and the Director so elected, shall hold office for the remaining term of the Board.
