Allahabad High Court
Ram Kishan Singh S.I. vs State Of U.P. & Others on 6 July, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 32 Case :- WRIT - A No. - 65024 of 2009 Petitioner :- Ram Kishan Singh S.I. Respondent :- State Of U.P. & Others Petitioner Counsel :- Vijay Gautam Respondent Counsel :- C.S.C. Hon'ble Abhinava Upadhya,J.
As prayed, list in the next cause list. Order Date :- 6.7.2010 SA