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[Cites 0, Cited by 0] [Section 60(2)] [Section 60] [Entire Act]

State of Rajasthan - Subsection

Section 60(2)(vi) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(vi)the officer-in-charge of the institution shall also inform the Chairperson of the management committee and place a copy of the report of the incident and subsequent action taken before the management committee in its next meeting;