Supreme Court - Daily Orders
All Arunachal Pradesh Students ... vs The Election Commission Of India on 20 November, 2017
Bench: J. Chelameswar, S. Abdul Nazeer
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ITEM NO.16 COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
21861/2015
(Arising out of impugned final judgment and order dated 19-03-2013
in PIL No. 52/2010 passed by the Gauhati High Court)
ALL ARUNACHAL PRADESH STUDENTS UNION(AAPSU) Petitioner(s)
VERSUS
THE ELECTION COMMISSION OF INDIA & ORS. Respondent(s)
(FOR CONDONATION OF DELAY IN FILING ON IA 1/2015)
WITH
S.L.P.(C)...CC No. 17762/2016 (XIV)
( FOR CONDONATION OF DELAY IN FILING ON IA 1/2016)
Date : 20-11-2017 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Ashok Desai,Sr.Adv.
Mr. Anil Shrivastav, AOR
Mr. Rituraj Biswas,Adv.
Mr. Rakesh Dwivedi,Sr.Adv.
Mr. Arunabh Chowdhury,Adv.
Mr. Anupam Lal Das, AOR
Mr. Nabam Jollaw,Adv.
Mr. Marto Kato,Adv.
Mr. Vaibhav Tomar,Adv.
Ms. Shruti Choudhry,Adv.
For Respondent(s) Mr. Mohit D. Ram, AOR
Mr. Tushar Mehta,ASG
Mrs. Madhavi Divan,Adv.
Ms. Nidhi Khanna,Adv.
Mr. Ayush Puri,Adv.
Signature Not Verified
Digitally signed by DEEPAK
Ms. Sadhana Sandhu,Adv.
MANSUKHANI
Date: 2017.11.21 17:41:04 IST
Reason: SIGNER CARD OF
MR. DEEPAK MANSUKHANI
Mr. B.V. Balram Das,Adv.
IS BEING USED BY MR. OM
PARKASH SHARMA
Mr. B. Krishna Prasad, AOR
Mr. Rahul Pratap, AOR
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Mr. Colin Gonsalves,Sr.Adv.
Mr. Nitesh Kumar Singh,Adv.
Mr. Sanjay Kumar Visen, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time, as prayed for, is granted to the learned counsel for the respondent-Union of India to file counter affidavit. List thereafter.
(OM PARKASH SHARMA) (RAJINDER KAUR)
AR CUM PS BRANCH OFFICER