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Telecom Regulatory Authority Of India - Section

Section 13 in Telecommunication Tariff Order, 1999

13. Overriding Effect.

- In respect of matters covered by this Order the provisions thereof shall have overriding effect over rules framed under the Indian Telegraph Act, 1885, as also the terms and conditions of the licence of a service provider and any tariffs or conditions as may have been set by the service providers for provision of telecommunication services to subscribers.