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Himachal Pradesh High Court

Nic vs . Debo & Others And Connected Matter on 26 August, 2022

Author: Sabina

Bench: Sabina

NIC vs. Debo & Others and connected matter .

FAO Nos. 26 and 27 of 2013.

26.08.2022 Present: Mr. Lalit K. Sharma, Advocate for the appellants.

Mr. Ashok Kumar Verma, Advocate for respondent No.5 in FAO No.26 of 2013 and for respondent No.3, in FAO No.27 of 2013.

None has appeared on behalf of the claimants.

In the interest of justice, list after three weeks.

(Sabina) Judge August 26, 2022 (ps) ::: Downloaded on - 26/08/2022 20:06:58 :::CIS