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State of Andhra Pradesh - Section

Section 26 in Andhra Pradesh Co-Operative Tribunal (Procedure) Rules, 1994

26. Rules relating to Civil Rules of Practice to be followed

: - Whenever these rules are silent on the question of any procedure, the Tribunals shall follow the procedure stipulated under the Code of Civil Procedure, 1908 (Central Act V of 1908).Form A[See Rule 9]Register of Appeal cases