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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(3) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(3)In respect of each of the subsequent falsi years, the interim payment to be deposited shall be one-twentieth of the compensation payable, roughly estimated as aforesaid.