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State of Maharashtra - Section

Section 3 in The Maharashtra Official Languages Act, 1964

3. Continuance of English language for use in State Legislature.

- Notwithstanding the expiration of the period of fifteen years, from the commencement of the Constitution mentioned in article 210, the English language may, as from the appointed day, continue to be used, in addition to Hindi and Marathi, for the transaction of business in the Legislature of the State.