Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 6 in Madhya Pradesh Farmers' Organisation Election Rules, 1999 6. The District Election Authority may appoint one or more persons as Assistant Election Officers to assist any Election Officer : Provided that every such person shall be an officer of the State Government or of a local authority.
