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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(a) in The Rules for Payment Of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963

(a)Actual salary and Provident fund contribution not exceeding 6 ¼% in respect of teaching staff except the premerged employees of the aided institutions of the former Jodhpur State and the C.B. Schools run by the Municipal Board in Bikaner, Ganganagar, Churu and Bundi District in whose case it shall not exceed 8 1/3 per cent.