Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(3) in U.P. Technical University Act, 2000

(3)The, Finance Committee shall have such other powers and duties as may be conferred or imposed on it by this Act or the Regulations.