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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of Manipur - Subsection

Section 25(1)(a) in Manipur Ropeways Act, 2015

(a)a local authority or local authorities under terms and conditions approved of by, and with the consent of, such authority or authorities; or Cessation of powers of Promoter to discontinue Public Ropeway.