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Union of India - Section

Section 32 in The State Of Arunachal Pradesh Act, 1986

32. Allowances and privileges of Governor or Arunachal Pradesh.

- The allowances and privileges of the Governor of Arunachal Pradesh shall, unit, the Governors (Emoluments Allowances and Privileges) Act, 1982(46 of 1982), comes into the force be such as the President may, by order, determine.