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[Cites 0, Cited by 0] [Section 151(1)] [Section 151] [Entire Act]

State of Tripura - Subsection

Section 151(1)(c) in Tripura Panchayats Act, 1993

(c)exercise administrative supervision over all officers and other employees of the Zilla Parishad and the officers and employees whose services may be placed at the disposal of the Zilla Parishad by the State Government ;