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[Cites 0, Cited by 0] [Section 10A(7)] [Section 10A] [Entire Act]

Union of India - Subsection

Section 10A(7)(c) in The Dentists Act, 1948

(c)whether necessary facilities in respect of staff, equipment, accommodation, training and other facilities to ensure proper functioning of the authority or institution or conducting the new course of study or training or accommodating the increased admission capacity have been provided or would be provided within the time-limit specified in the scheme;