Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Pathan Feroz Khan Sikandar Khan vs The State Of Maharashtra Through Its ... on 4 July, 2023

Author: Mangesh S. Patil

Bench: Mangesh S. Patil

                                                                              944.WP.7389.23.odt


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             BENCH AT AURANGABAD

                              WRIT PETITION NO.7389 OF 2023

                       PATHAN FEROZ KHAN SIKANDAR KHAN
                                      VERSUS
                     THE STATE OF MAHARASHTRA THROUGH ITS
                         PRINCIPAL SECRETARY AND OTHERS

                                            ...

Advocate for Petitioners : Mr. Salgare Vitthal G. AGP for Respondents: Mr. S.G. Sangle ...

                                     CORAM     :   MANGESH S. PATIL &
                                                   SHAILESH P. BRAHME, J.J.


                                     DATE      :   04.07.2023
PER COURT :

                  Heard.

2. The petitioner is praying for salary for the period which according to him is treated as compulsory waiting period.

3. Issue notice to the respondents, returnable on 01.08.2023.

Learned AGP waives service for all the respondents.

(SHAILESH P. BRAHME, J.) (MANGESH S. PATIL, J.) habeeb 1/1 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 22:14:38 :::