Bombay High Court
Pathan Feroz Khan Sikandar Khan vs The State Of Maharashtra Through Its ... on 4 July, 2023
Author: Mangesh S. Patil
Bench: Mangesh S. Patil
944.WP.7389.23.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO.7389 OF 2023
PATHAN FEROZ KHAN SIKANDAR KHAN
VERSUS
THE STATE OF MAHARASHTRA THROUGH ITS
PRINCIPAL SECRETARY AND OTHERS
...
Advocate for Petitioners : Mr. Salgare Vitthal G. AGP for Respondents: Mr. S.G. Sangle ...
CORAM : MANGESH S. PATIL &
SHAILESH P. BRAHME, J.J.
DATE : 04.07.2023
PER COURT :
Heard.
2. The petitioner is praying for salary for the period which according to him is treated as compulsory waiting period.
3. Issue notice to the respondents, returnable on 01.08.2023.
Learned AGP waives service for all the respondents.
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