Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33(8)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(8)(v) in The M.P. Municipal Service (Executive) Rules, 1973

(v)a report setting out the findings on each charge and the reasons therefor.