Supreme Court - Daily Orders
Vidhi Ramit Kapoor vs Ramit Ramesh Kapoor on 18 August, 2023
ITEM NO.1605 COURT NO.12 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2011/2023
VIDHI RAMIT KAPOOR Petitioner(s)
VERSUS
RAMIT RAMESH KAPOOR Respondent(s)
(FOR ADMISSION and IA No.156785/2023-EX-PARTE STAY )
Date : 18-08-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Ravinder Kumar Yadav, AOR
Mr. D S Kohli, Adv.
Mr. Vinay Mohan Sharma, Adv.
Mrs. Arti Anupriya, Adv.
Mr. Vineet Yadav, Adv.
Mr. Kartikey, Adv.
Mr. Raghav Anthwal, Adv.
Mr. Paras Juneja, Adv.
Mr. Amir Yadav, Adv.
Mr. Jai Subhas Thakur, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, returnable on 06.10.2023.
2. In the meantime, there shall be stay of further proceedings in Petition No. A 2067/2015 titled as “Ramit Ramesh Kapoor Vs. Vidhi Kapoor” pending before the Family Court-05, Mumbai.
(SWETA BALODI) (RENU BALA GAMBHIR) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by SWETA BALODI Date: 2023.08.19 13:08:08 IST Reason: