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[Cites 0, Cited by 5] [Section 96(1)] [Section 96] [Entire Act]

State of Gujarat - Subsection

Section 96(1)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)a society, its committee, any past committee, any past or present officer, any past or present agent, any past or present servant or nominee, heir or legal representative of any deceased officer, deceased agent or deceased servant of the society, or the Liquidator of the society;