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State of Madhya Pradesh - Section

Section 68 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

68.

For vessels plying for hire with passengers, and driven by internal combustion engines, the fuel shall be paraffin, or similar spirit and not petrol but no objection may be raised to the carriage of small quantity of petrol not exceeding 2 gallons to facilitate starting the engines.