Section 154(9)(iii) in U.P. Fundamental Rule 56 (Amendment and Validation) Act, 1975

[Cites 0, Cited by 0] [Section 154(9)] [Section 154] [Entire Act]

State of Uttar Pradesh - Subsection

Section 154(9)(iii) in U.P. Fundamental Rule 56 (Amendment and Validation) Act, 1975

(iii)Eighteen months when the Government servant has completed one year's continuous service and is undergoing treatment for pulmonary tuberculosis or leprosy.

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State of Uttar Pradesh - Subsection

Section 154(9)(iii) in U.P. Fundamental Rule 56 (Amendment and Validation) Act, 1975