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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(22) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(22)"pipe-outlet" means an opening or contrivance constructed by the Government in an irrigation system through which water is delivered for irrigation at the periphery of the localized area ordinarily not exceeding forty hectares;