Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 1 vs M/S Avery Dennison (India) Pvt. Ltd. on 21 May, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna
ITEM NO.13 VIRTUAL COURT NO.2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 7356/2020
(Arising out of impugned final judgment and order dated 23-07-2019
in ITA No. 662/2019 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX 1 Petitioner(s)
VERSUS
M/S AVERY DENNISON (INDIA) PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.41803/2020-CONDONATION OF DELAY
IN FILING )
Date : 21-05-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s) Mr. Sanjay Jain, ASG
Mr. Rupesh Kumar, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as also on the special leave petition.
List along with Special Leave Petition (C) No.11517 of 2018.
Signature Not Verified Digitally signed by (NEETU KHAJURIA) (VIDYA NEGI) DEEPAK SINGH Date: 2020.05.21 15:36:57 IST COURT MASTER COURT MASTER Reason: