Section 19 in Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003
19. Rules to be observed by members while present in the meeting.
- During a meeting of the Corporation, a member shall-(i)Not read any book, newspaper or letter except in connection with the business of the Corporation:(ii)Not interrupt any member while speaking by disorderly expression or noise or in any other disorderly manner;(iii)Not leave the meeting when the Presiding Officer is addressing the meeting;(iv)Always address the presiding member of the meeting;(v)Maintain silence when not speaking in the meeting; and(vi)Not obstruct proceeding, hiss or interrupt and shall avoid making running commentaries when speeches are being made in the meeting.
